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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(5)(5) in Madhya Pradesh Electricity Grid Code (Revision-II), 2019

5.1.1STU and Users connected to, or seeking connection to State Transmission System (STS) shall comply with Central Electricity Authority (Technical Standards for connectivity to the Grid) Regulations, 2007 which specifies the minimum technical and design criteria and Central Electricity Regulatory Commission (Grant of Connectivity, Long - term Access and Medium - term Open Access in inter - State Transmission and related matters) Regulations, 2009 and subsequent amendment thereof.