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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(2) in West Bengal Madrasah Service Commission Act, 2008

(2)The Chairman and other members, appointed under sub-section -(1), shall hold office for a term of four years:Provided that a person who has held office as Chairman or other members shall, on the expiration of the term of his office, be eligible for further appointment as Chairman or other member:Provided further that no person who has attained the age of sixty-two years shall be eligible to hold office as Chairman or other member.