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[Cites 0, Cited by 0] [Section 177(5)] [Section 177] [Entire Act]

State of Uttarakhand - Subsection

Section 177(5)(ix) in The Uttarakhand Motor Vehicles (Fourth Amendment) Rules, 2016

(ix)An assist handle and footrest shall be provided for comfortable occupation of the upper sleeper berth at the convenient height.