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State of Madhya Pradesh - Section

Section 12 in The M.P. Gram Panchayat (Term of Office of Members of Standing Committee and Procedure for the Conduct of Business) Rules, 1994

12. Rules of Gram Panchayat to apply.

- Rules for conduct of business of the general meeting of the Gram Panchayat shall as far as may be applicable to the meeting of the Standing Committees.