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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(2) in The Gopalpur Port Rules, 1987

(2)When it is necessary to attract attention of another vessel, the person in-charge of a power driven vessel shall do so one prolonged blast of not more than 30 seconds duration on the whistle. This signal shall not be used on any occasion or for any purpose other than as provided by this rule.