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Union of India - Act

The Indian Short Titles Act, 1897

UNION OF INDIA
India

The Indian Short Titles Act, 1897

Act 14 of 1897

  • Published on 1 January 1897
  • Commenced on 1 January 1897
  • [This is the version of this document from 1 January 1897.]
  • [Note: The original publication document is not available and this content could not be verified.]
An Act to facilitate the citation of certain Acts;WHEREAS it is expedient to facilitate the citation of certain Acts; It is hereby enacted as follows:--

1. Title.-

(1)This Act may be called the Indian Short Titles Act, 1897 ; 2 . 2

2. Citation of Acts described in Schedule.-

Each of the Acts described in the first three coloumns of the Schedule may, without prejudice to any other mode of citation, be cited for all purposes by the short title mentioned in that behalf in the fourth column thereof.