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State of Odisha - Section

Section 21 in The Board's Excise Rules, 1965

21. Gauging of vats or casks.

(1)For taking periodical stocks, the gauging of spirit in vats or casks may be done by diprod measurement, weighment of by such other method as may be prescribed by the Commissioner.
(2)Whenever by bung-rod measurement the deficiency in any cask is found to be excessive, the whole contents of the cask shall be promptly measured by litre measures and the actual deficiency accurately ascertained.