Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

NCT Delhi - Subsection

Section 38(1)(a) in The Delhi Metro Railway (Operation And Maintenance) Act, 2002

(a)any accident attended with loss of any human life, or with grievous hurt, as defined in the Indian Penal Code (45 of 1860); or