Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15A(1)] [Section 15A] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 15A(1)(a) in Securities And Exchange Board Of India (Foreign Institutional Investors) Regulations, 1995

(a)such offshore derivative instruments are issued only to persons who are regulated by an appropriate foreign regulatory authority;