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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Tamilnadu - Subsection

Section 67(2)(c) in Tamil Nadu Panchayats (Elections) Rules, 1995

(c)If there is an equality of votes between two or more contesting candidates, the Returning Officer should follow the procedure laid down in clause (c) of sub-rule (1).