Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 9 in The Mental Healthcare Act, 2017 9. Advance directive not to apply to emergency treatment. - The advance directive shall not apply to the emergency treatment given under section 103 to a person who made the advance directive.
