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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Uttarakhand - Subsection

Section 48(1) in University of Patanjali Act, 2006

(1)If Patanjali Yog Peeth (Trust) proposes dissolution of the Patanjali University in accordance with the law governing its constitution or incorporation, it shall give at least three months notice in writing to the State Government.