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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(ii) in Rajasthan Land Revenue (Land Records) Rules, 1957

(ii)the permanent determination of agricultural land by diluvian, deposit of sand, water logging or other causes with approximate area and description of soils, as also all cases of alluvion: