Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Andhra Pradesh - Subsection Section 11(5) in A.P. Wood Based Industries (Establishment And Regulation) Rules, 2018 (5)The annual capacity of saw mill/or saw mill inside the wood based industry for conversion of timber shall not be increased.
