Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 351] [Entire Act] State of Jharkhand - Subsection Section 351(h) in Bihar Education Code, 1961 (h)Leave without pay may be granted to a teacher without limit except that no teacher should be allowed to be absent from duty continuously, whether on leave with or without pay, for more than two years.
