Supreme Court - Daily Orders
State Of Uttar Pradesh And Ors vs Narendra Pal Singh And Ors on 16 December, 2016
Bench: J. Chelameswar, Prafulla C. Pant
OUT TODAY
ITEM NO.14 COURT NO.4 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 2/2016 in Petition(s) for Special Leave to Appeal (C) No(s).
30672/2016
(Arising out of impugned final judgment and order dated 17/12/2015
in SAD No. 852/2015 passed by the High Court Of Judicature at
Allahabad)
STATE OF UTTAR PRADESH AND ORS. Petitioner(s)
VERSUS
NARENDRA PAL SINGH AND ORS. Respondent(s)
(for stay and office report)
Date : 16/12/2016 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Ravi Prakash Mehrotra,Adv.
Mr. Ashutosh Kr. Sharma,Adv.
For Respondent(s) Mr. Manoj K. Mishra,Adv.
Mr. Sandeep K. Dwivedi,Adv
Mr. Umesh Dubey,Adv.
Mrs. Meghna Kalra,Adv.
UPON hearing the counsel the Court made the following
O R D E R
There shall be stay of contempt proceedings in Contempt Application No.5545/2016 pending before the High Court.
[O.P. SHARMA] [RAJINDER KAUR]
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by OM
PARKASH SHARMA
Date: 2016.12.16
16:51:25 IST
Reason: