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Punjab-Haryana High Court

Raj Kumar vs Vipan Kumar And Another on 17 November, 2011

Author: K.C. Puri

Bench: K.C. Puri

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

                             Crl.M.No. M-24273 of 2010 (O&M)
                             Date of decision : 17.11.2011

                            ...

    Raj Kumar
                                          ................Petitioner

                            vs.

    Vipan Kumar and another
                                          .................Respondents



    Coram: Hon'ble Mr. Justice K.C. Puri



    Present: Sh. R.S. Modi, Advocate for the petitioner

             Sh. Dinesh Kumar, Advocate for respondent No.1.
                 ...


    K.C. Puri, J.

Learned counsel for the petitioner has submitted that the matter has compromised. So he do not want to continue with the present petition.

The petition stands dismissed as withdrawn.

( K.C. Puri ) 17.11.2011 Judge chugh