Punjab-Haryana High Court
Raj Kumar vs Vipan Kumar And Another on 17 November, 2011
Author: K.C. Puri
Bench: K.C. Puri
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
Crl.M.No. M-24273 of 2010 (O&M)
Date of decision : 17.11.2011
...
Raj Kumar
................Petitioner
vs.
Vipan Kumar and another
.................Respondents
Coram: Hon'ble Mr. Justice K.C. Puri
Present: Sh. R.S. Modi, Advocate for the petitioner
Sh. Dinesh Kumar, Advocate for respondent No.1.
...
K.C. Puri, J.
Learned counsel for the petitioner has submitted that the matter has compromised. So he do not want to continue with the present petition.
The petition stands dismissed as withdrawn.
( K.C. Puri ) 17.11.2011 Judge chugh