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Union of India - Section

Section 102 in The Armed Forces Tribunal (Practice) Rules, 2009

102. Format of order of the Tribunal. —

(1)The order of the Tribunal shall be in Form No. 21. __________
(2)All orders shall be neatly and fairly typewritten in double space on one side only on durable foolscap folio paper of metric A4 size (30.5 cms long and 21.5 cms wide) with left side margin of 5 cms and right side margin of 2.5 cms.
(3)The corrections, if any, in the order shall be carried out neatly.
(4)Sufficient space may be left both at the bottom and at the top of each page of the order to make its appearance elegant.
(5)Members constituting the Bench shall affix their signatures in the order of their seniority from right to left.
(1)Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.