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[Cites 0, Cited by 0] [Section 61(8)] [Section 61] [Entire Act]

State of Uttar Pradesh - Subsection

Section 61(8)(b) in The U.P. Factories Rules, 1950

(b)Flammable liquids shall be stored in closed containers and in limited quantities in well ventilated rooms of fire resisting constructions which are isolated from the remaining of the building by fire walls and self closing fire doors.