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Union of India - Section

Section 408 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

408. Official correspondence, etc. addressed to Registrar of Reserves through Commanding Officers of Ships where serving.

- An Officer serving in one of the Indian Naval Ships shall address all correspondence of an official nature to the Registrar of Reserves through the Commanding Officer of the Ship in which he is serving at the time.