Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Jharkhand - Subsection Section 8(d) in The Jharkhand Agricultural Produce Markets Rules, 2000 (d)the date on which and the place or places at which the votes of the election shall be taken, if there be a poll, and hours during which the poll shall be taken; and
