Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90A(7)] [Section 90A] [Entire Act] State of Rajasthan - Subsection Section 90A(7)(a) in Rajasthan Land Revenue Act 1956 (a)tenancy rights over such land of the person to whom permission under this section is granted shall stand extinguished, and