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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(c) in The United Provinces Fire Service Act, 1944

(c)to order any of its employees to render aid at fire when reasonably called upon to do so by any member of the U.P. Fire Service above the rank of fireman or driver present at the fire; and