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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Himachal Pradesh - Subsection

Section 28(3)(b) in The Himachal Pradesh Ceiling on Land Holdings Act, 1972

(b)continue in force unless and until directed otherwise or superseded by anything done or any action taken under this Act by the State Government or by other competent authority.