Calcutta High Court
Sarada Plywood Industries vs C.I.T on 21 March, 2014
Author: Arun Mishra
Bench: Arun Mishra
I.T.R 69 of 1997
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
SARADA PLYWOOD INDUSTRIES
Versus
C.I.T.
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 21st March, 2014.
For the Appellant :
For the Respondent :
THE COURT : Nobody appears to prosecute the matter. Records are also not traceable as reported by the Registry. Consequently, the reference application is dismissed for non-prosecution. (JOYMALYA BAGCHI, J.) ( ARUN MISHRA, C.J.) Rsg AR(CR) 2