Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Kerala - Subsection Section 24(2) in Kerala Anganawadi Workers' and Anganawadi Helpers' Welfare Fund Act, 2016 (2)As soon as the annual report is received, the same together with the audited statement of accounts shall be laid before the Legislative Assembly.
