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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

NCT Delhi - Subsection

Section 14(1)(i) in The Delhi Maintenance and welfare of Parents and Senior Citizens Rules, 2009

(i)the applicant (s) and the opposite parties do not agree for reference of their dispute to a Conciliation Officer as per rule 11, or