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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(xv) in Tamil Nadu Panchayats (Elections) Rules, 1995

(xv)"Form" means a form appended to these rules and includes a translation thereof in the language or languages in which the electoral roll of the Village Panchayat is prepared;