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Delhi Administration (Govt. Of Nct Of ... vs Ravinder Singh on 12 September, 2023

Bench: Surya Kant, Dipankar Datta

     ITEM NO.9+13                          COURT NO.5              SECTION XIV

                    S U P R E M E C O U R T O F I N D I A
                            RECORD OF PROCEEDINGS
     SPECIAL LEAVE PETITION (CIVIL) ………………..Diary No(s).41531/2022

     (Arising out of impugned final judgment and order dated 29-01-2018
     in WPC No.5214/2015 passed by the High Court of Delhi at New Delhi)

     DELHI ADMINISTRATION (GOVT. OF NCT OF DELHI)                 Petitioner(s)
                                     VERSUS
     RAVINDER SINGH & ORS.                                        Respondent(s)

     (FOR ADMISSION and I.R. and IA No.174980/2023-CONDONATION OF DELAY
     IN FILING and IA No.179271/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.179270/2023-EXEMPTION FROM FILING O.T.
     and IA No.174981/2023-CONDONATION OF DELAY IN REFILING/CURING THE
     DEFECTS)
     With
     SPECIAL LEAVE PETITION (CIVIL) ………...Diary No(s).21946/2023
     (IA   No.179781/2023-CONDONATION   OF   DELAY   IN   FILING and   IA
     No.179784/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and   IA   No.179783/2023-EXEMPTION   FROM    FILING   O.T. and  IA
     No.179782/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS)

     Date : 12-09-2023 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE SURYA KANT
                         HON'BLE MR. JUSTICE DIPANKAR DATTA

     For Petitioner(s)            Mr. Chandra Prakash, AOR
                                  Mr. C.P Rajwar, Adv.
                                  Mr. Vivek Singh, Adv.
                                  Mr. Ramesh Kumar, Adv.
                                  Ms. Somi Sharma, Adv.
                                  Mr. Vinay Kumar, Adv.

                                  Mr. Atul Kumar, AOR
                                  Ms. Sweety Singh, Adv.
                                  Ms. Archana Kumari, Adv.
                                  Mr. Rahul Pandey, Adv.

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Signature Not Verified Tag with D.No.8141 of 2023 and other connected matters.

(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)