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Delhi High Court - Orders

Burger King Corporation vs Swapnil Patil & Ors on 2 May, 2024

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                    $~20
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(COMM) 303/2022 & I.As. 7302/2022, 7307/2022,
                                                17365/2022, 19451/2022, 21036/2022, 169/2023, 1932/2023,
                                                1933/2023, 3319/2023, 7338/2023, 8120/2023, 11597/2023,
                                                13276/2023, 17896/2023, 24159/2023, 720/2024, 3785/2024

                                                BURGER KING CORPORATION                                                               ..... Plaintiff
                                                             Through: Appearance not given.
                                                             versus

                                                SWAPNIL PATIL & ORS.                                                              ..... Defendants
                                                              Through:                                        Mr. Arun Kr. Shukla, Mr. Arya
                                                                                                              Bhushan Shukla, Mr. Naman Shukla
                                                                                                              & Mr. Yasharth, Advs. for D-8. (M:
                                                                                                              8586866046)
                                                                                                              Ms. Shweta Sahu, Adv. for D-16.
                                                                                                              (M: 9987115749)
                                                                                                              Ms. Shivani Shah, Mr. Amandeep
                                                                                                              Singh, Ms. Amrita Rana, Mr. Amit
                                                                                                              Mahaliyan and Mr. Vinay Ranjan,
                                                                                                              Mr. Pradeep Desodya, Advocates for
                                                                                                              D-20. (M: 9796843949)
                                                CORAM:
                                                JUSTICE PRATHIBA M. SINGH
                                                         ORDER

% 02.05.2024

1. This hearing has been done through hybrid mode.

2. If the Plaintiff wishes to seek any directions to the Cyber Crime Division Cell, Mumbai, for any investigations including tracing of the persons who are operating rogue websites, for freezing of bank accounts and obtaining any further details which may be available in respect of the persons who have registered various fake websites collecting huge sums of money from unsuspecting consumers or for any other direction in This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/05/2024 at 02:02:33 accordance with law, they are free to avail of their remedies.

3. List on 7th May, 2024 along with connected DNR batch matters.

PRATHIBA M. SINGH, J.

MAY 2, 2024/dk/ks This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/05/2024 at 02:02:33