Delhi High Court - Orders
Burger King Corporation vs Swapnil Patil & Ors on 2 May, 2024
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 303/2022 & I.As. 7302/2022, 7307/2022,
17365/2022, 19451/2022, 21036/2022, 169/2023, 1932/2023,
1933/2023, 3319/2023, 7338/2023, 8120/2023, 11597/2023,
13276/2023, 17896/2023, 24159/2023, 720/2024, 3785/2024
BURGER KING CORPORATION ..... Plaintiff
Through: Appearance not given.
versus
SWAPNIL PATIL & ORS. ..... Defendants
Through: Mr. Arun Kr. Shukla, Mr. Arya
Bhushan Shukla, Mr. Naman Shukla
& Mr. Yasharth, Advs. for D-8. (M:
8586866046)
Ms. Shweta Sahu, Adv. for D-16.
(M: 9987115749)
Ms. Shivani Shah, Mr. Amandeep
Singh, Ms. Amrita Rana, Mr. Amit
Mahaliyan and Mr. Vinay Ranjan,
Mr. Pradeep Desodya, Advocates for
D-20. (M: 9796843949)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 02.05.2024
1. This hearing has been done through hybrid mode.
2. If the Plaintiff wishes to seek any directions to the Cyber Crime Division Cell, Mumbai, for any investigations including tracing of the persons who are operating rogue websites, for freezing of bank accounts and obtaining any further details which may be available in respect of the persons who have registered various fake websites collecting huge sums of money from unsuspecting consumers or for any other direction in This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/05/2024 at 02:02:33 accordance with law, they are free to avail of their remedies.
3. List on 7th May, 2024 along with connected DNR batch matters.
PRATHIBA M. SINGH, J.
MAY 2, 2024/dk/ks This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/05/2024 at 02:02:33