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[Cites 0, Cited by 0] [Section 237(1)] [Section 237] [Entire Act]

State of Punjab - Subsection

Section 237(1)(a) in The Punjab Municipal Corporation Act, 1976

(a)any increase or decrease in the value of the remainder of the property of which the building or land so acquired formed part likely to accrue from the setting back to the regular line of the street shall be taken into consideration and allowed for in determining the amount of such compensation;