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[Cites 0, Cited by 0] [Section 12A(7)] [Section 12A] [Entire Act]

Union of India - Subsection

Section 12A(7)(e) in The Homoeopathy Central Council Act, 1973

(e)whether any arrangement has been made or programme drawn to impart proper training to students likely to attend such medical institution or the course of study or training by the persons having the recognised medical qualifications;