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Union of India - Section

Section 4 in Continuing Dental Education Regulations, 2018

4. Types of CDE programs.

- CDE will be considered valid if it results in imparting, improvement, enhancement, accentuate and advanced knowledge of dental professionals in any one/more/all of the following format
(i)Lectures - Lecture should be in some presentation software viz power point, keynote, OHP etc.
(ii)Lecture cum demonstration - Demonstration should be on typodont teeth or extract teeth
(iii)Live demonstration on patients - will be only done by registered dental surgeons *
(iv)Simulation training (with lecture)
(v)Video conferencing
(vi)Webinar
(vii)Video Lectures with moderator
(viii)Any hands-on activity for skill enhancement.
(ix)Any other mode which impart, improve, enhance, accentuate and advance knowledge and skill of the professionals as may be prescribed and accepted by the DCI from the time to time.
* registered with any of the State Dental Councils. A foreign faculty has to have a temporary registration from the Dental Council of India u/s - 34 (2)(b)