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[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

State of Andhra Pradesh - Subsection

Section 35(4)(b) in Andhra Pradesh Co-Operative Societies Act, 1964

(b)ploughs, implements of husbandry, one pair of ploughing cattle, such manure and seed grain stocked by him, as may be necessary for the due cultivation of his lands in the ensuring year.