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[Cites 0, Cited by 0] [Section 258(4)] [Section 258] [Entire Act]

State of Tamilnadu - Subsection

Section 258(4)(c) in Tamil Nadu Panchayats Act, 1994

(c)shall be signed by the petitioner and verified in the manner laid down in the Code of Civil Procedure, 1908 (Central Act V of 1908) for the verification of pleadings.