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[Cites 0, Cited by 0] [Section 4D(7)] [Section 4D] [Entire Act]

Union of India - Subsection

Section 4D(7)(b) in Imports and Exports (Control) Act, 1947

(b)has been received from any place outside India (duly authenticated by such authority or person and in such manner as may be prescribed) in the course of the investigation of any offence alleged to have been committed by any person against this Act,