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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1)(j) in Orissa State Youth Welfare Board Rules, 1996

(j)interaction and collaboration, in Youth-oriented programmes with the Indian Council for Cultural Relations National Sahitya Akademi, National Sangeet Natak Academy, National Lalit Kala Akademi, National School or Drama, Eastern Zonal Cultural Centre and other National and Zonal organisations;