Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 112 in Jharkhand Municipal Act, 2011

112. Maintenance of accounts.

- The Municipal Commissioner or the Executive Officer shall prepare and maintain accounts of income and expenditure of the municipality by way of Accrual Based Double Entry Accounting System and in such form, and in such manner, as may be prescribed,