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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(c) in The U.P. Electricity Reforms (Transfer of Transmission and Related Activities Including the Assets, Liabilities and Related Proceedings Scheme, 2010

(c)"Commission" means the commission defined under the Uttar Pradesh Electricity Reforms Act, 1999 (U P. Act No. 24 of 1999) and also referred to in Section 82 of the Central Act;