Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Madhya Pradesh High Court

Prem Chand Singh vs Directorate Of Enforcement on 11 July, 2023

Author: Nandita Dubey

Bench: Nandita Dubey

                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                     MCRC No. 29526 of 2023
                                            (PREM CHAND SINGH Vs DIRECTORATE OF ENFORCEMENT)

                          Dated : 11-07-2023
                                  Shri Anil Khare - Sr. Advocate with Shri H.S. Chhabra - Advocate for

                          the applicant.
                                  Shri Vikram Singh - Advocate for the respondent.

As prayed by learned counsel for the applicant, list this matter in the next week.

(NANDITA DUBEY) JUDGE b Signature Not Verified Signed by: BHARTI GADGE Signing time: 7/11/2023 6:25:14 PM