Madhya Pradesh High Court
Prem Chand Singh vs Directorate Of Enforcement on 11 July, 2023
Author: Nandita Dubey
Bench: Nandita Dubey
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MCRC No. 29526 of 2023
(PREM CHAND SINGH Vs DIRECTORATE OF ENFORCEMENT)
Dated : 11-07-2023
Shri Anil Khare - Sr. Advocate with Shri H.S. Chhabra - Advocate for
the applicant.
Shri Vikram Singh - Advocate for the respondent.
As prayed by learned counsel for the applicant, list this matter in the next week.
(NANDITA DUBEY) JUDGE b Signature Not Verified Signed by: BHARTI GADGE Signing time: 7/11/2023 6:25:14 PM