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[Cites 0, Cited by 0] [Section 241(1)] [Section 241] [Entire Act]

Union of India - Subsection

Section 241(1)(c) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(c)a register of overtime in Form XXII annexed to these rules, for recording therein the number of hours of, and the wages paid for, overtime work, if any.