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State of Punjab - Section

Section 7H in The Punjab Agricultural Produce Markets Act, 1961

7H. Public private partnership.

- The Board or with the permission of the Board, a Committee or group of Committees may create, promote, manage and maintain infrastructure for a market yard or for value addition such as cleaning, standardization, grading and post harvest handling of agricultural produce including cold storages, pre-cooling facilities and pack houses in notified market area through public private partnership.]