Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in The Prisons Act, 1894 (2)[ It extends to the whole of India except [the territories which immediately before the 1st November, 1956, were comprised in Part B States] [Substituted by A.O. 1950.];] and
