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Union of India - Section
Section 11 in The Food Corporations Rules, 1965
11. [ Fees of members] [Amended vide notification No. GSR 870 dated 10.5.1968].
- Every member, not being a whole-time officer of the Corporation or an officer of Government shall be paid fees by the Corporation as follows:-| (a) | For attending meetings of the Board | Rs. 75/- for each day of meetings. |
| (b) | For attending meetings of any other committee constituted bythe Corporation | Rs. 40/- for each day of meeting. |