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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2) in National Cadet Corps (Girls Division) Rules, 1949

(2)[The Headmistress or Principal may, in the case of a Girl Cadet] [Substitued by S.R.o. 216, dated 7th June, 1957, Part II, Section 4, page 97] either grant such application or reject it.