Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Rajasthan - Subsection Section 22(b) in University of Udaipur Officers (Conditions of Service) Rules, 1976 (b)The entire in the service book of an officer shall be authenticated by an officer authorized in this behalf by the Vice-Chancellor.
