Calcutta High Court
T.P.G. Equity Management Pvt. Ltd vs The Official Liquidator on 28 February, 2014
Author: Patherya
Bench: Patherya
ORDER SHEET
CA No.400 of 2013
With
BIFR 520 of 1992
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
BHARAT PROCESS & MECHAMICAL ENGINEERS LTD.(IN LIQN.)
AND
T.P.G. EQUITY MANAGEMENT PVT. LTD.
VS
THE OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA & ANR.
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 28th February, 2014.
Mr. Ratnanko Banerji for the applicant. Mr.Hirak Mitra, Sr. Adv.Mr.Jishnu Chowdhury, Mr. K. K. Chatterjee for OMDC Mr. S. Banerjee, Advocate appears. Ms. Sonal Shah, Advocate appears. Mr. Vipul Kundlia, Advocate appears. Ms.Ruma Sikdar for Official Liquidator.
The Court : Affidavit-in-opposition, if any, be filed by 4th March, 2014. Reply, if any, be filed by 6th March, 2014. Matter to appear in the list on 10th March, 2014.
All parties to act on a photostat signed copy of this order on the usual undertakings.
( PATHERYA, J.) pa