Supreme Court - Daily Orders
Pooja Walia vs The State Of Uttar Pradesh on 1 September, 2023
Bench: Bela M. Trivedi, Dipankar Datta
ITEM NO.36 COURT NO.17 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 10765/2023
(Arising out of impugned final judgment and order dated 25-07-2023
in A482 No. 26545/2023 passed by the High Court Of Judicature At
Allahabad)
POOJA WALIA Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH & ANR. Respondent(s)
(FOR ADMISSION and IA No.173513/2023-EXEMPTION FROM FILING O.T. )
Date : 01-09-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE BELA M. TRIVEDI
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Mr. Bhuwan Raj, AOR
Ms. Manju Savita, Adv.
Mr. Anubhav Mehrotra, Adv.
Mr. Wasi Haider, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks permission to withdraw the Special Leave Petition.
Permission granted.
The Special Leave Petition is dismissed as withdrawn.
(ASHA SUNDRIYAL) Signature Not Verified (RENU BALA GAMBHIR) ASTT. REGISTRAR-cum-PS Digitally signed by ASHA SUNDRIYAL Date: 2023.09.04 COURT MASTER (NSH) 17:55:54 IST Reason: