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State of Andhra Pradesh - Section

Section 54 in Andhra Pradesh Excise (Lease of right of selling by shop and conditions of licenses) Rules, 2005

54. Inspection book to be maintained.

- An inspection book in form IB-1 with machine numbered pages shall be kept in the shop for the use of the inspecting officers, and the lease holder shall be responsible for the safe custody of it. The inspection book shall be the property of the Government and shall be handed over to the Proh. & Excise officers concerned of the lease period.