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State of Haryana - Section

Section 29 in Haryana Municipal Building Bye-laws 1982

29. Floors.

- All floors of every building including floors of kitchen, bathrooms, latrines, urinals shall be damp and rot-proof and shall be constructed of materials so treated as to protect it from white ants, dry rot, wet rot and as per Punjab Public Works Department Specifications 1963 edition as amended from time to time and as applicable to the State of Haryana.